Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Maharashtra - Subsection Section 70(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (9)to arrange acquisition and disposal of immovable property of the University with the approval of the competent authority of the University;
