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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(4) in The Arms Rules, 2016

(4)
(a)The manufacturer shall establish an online electronic connectivity under his user id with the NDAL system and shall provide for a weekly electronic online transfer of data regarding firearms manufactured and sold or transferred and ammunition manufactured and sold or transferred or consumed for the week, as recorded in the registers referred to in sub-rules (1) and (2) .
(b)If any circumstances occur which prevent a licensee to submit online returns on NDAL system by means of electronic network connectivity, the local licensing authority shall be informed immediately in order to establish alternative means to submit the weekly returns.
(c)Weekly returns for the current week shall be submitted by the close of business hours on every Saturday.