Supreme Court - Daily Orders
Commissionr Of Income Tax Iv Ahmedabad vs Shree Rama Multi Tech. Ltd. on 18 April, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.112 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6391/2013
COMMISSIONR OF INCOME TAX IV AHMEDABAD Appellant(s)
VERSUS
SHREE RAMA MULTI TECH. LTD. Respondent(s)
(with office report)
WITH
C.A. No. 8336/2013
Date : 18/04/2017 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. Arijit Prasad, Adv.
Ms. Gargi Khanna, Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Amar Dave, Adv.
Mr. P. S. Sudheer,Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruit Jose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Judgment reserved.
(SONALI SAUND) (CHANDER BALA) SR.P.A COURT MASTER Books referred to:
1) (1992)4 SCC Page No. 363 Signature Not Verified Digitally signed by SONALI SAUND Date: 2017.04.22 12:45:37 IST Reason: