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Madhya Pradesh High Court

Sterlite Technologies Limited vs Bharat Sanchar Nigam Ltd. on 7 November, 2016

                               AC-7-2014
        (STERLITE TECHNOLOGIES LIMITED Vs BHARAT SANCHAR NIGAM LTD.)


07-11-2016

     Mr. Bhide, learned counsel for the petitioner.
     Mr. P.K. Mishra, learned counsel for the respondents No.1 & 2.

None for the respondent No.3 even in the passover round. In order to give last opportunity to learned counsel for respondent No.3 list this matter in week commencing 21st of November, 2016.

(SUJOY PAUL) JUDGE s@if