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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Meghalaya - Subsection

Section 60(1) in The Meghalaya Police Act, 2010

(1)The Officer-in-Charge of Police Stations shall visit every village under his jurisdiction, as per the minimum frequency prescribed by the Superintendent of Police through a general or special order, and shall interact with as many local residents as possible so as to assess the level of public satisfaction with the police.