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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(d) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

(d)seize any documents or take or cause to be taken extracts from or copies of any documents showing transactions relating to such contraventions which are produced before him; and