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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)every person who was a bhumidhar immediately before the date of commencement of the Uttar Pradesh Land Laws (Amendment) Act, 1977;