Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Union Of India And Others on 7 November, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
November 07, 2022
Sl. No.A 11
Court No.1
s.biswas
WPA (P) 20 of 2020
Muscular Dystrophy Patient Welfare Society and another
vs.
Union of India and others
Ms. Nandini Mitra, Advocate
... for the petitioners
Mr. Dhiraj Trivedi,
Mr. Arijit Majumdar, Advocates
... for the Union of India
Mr. A. Ray, ld. GP
Md. T. M. Siddiqui,
Mr. N. Chatterjee, Advocates
... for the State
The supplementary affidavit to the affidavit-in-
opposition filed by the respondent No.1 (Union of India)
is taken on record.
At the request of learned counsel for the petitioners the case is adjourned.
List on 14th November, 2022.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)