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Calcutta High Court (Appellete Side)

Muscular Dystrophy Patient Welfare ... vs Union Of India And Others on 7 November, 2022

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

November 07, 2022
Sl. No.A 11
Court No.1
s.biswas
                                          WPA (P) 20 of 2020

                      Muscular Dystrophy Patient Welfare Society and another
                                               vs.
                                    Union of India and others

                     Ms. Nandini Mitra, Advocate
                                                               ... for the petitioners
                     Mr. Dhiraj Trivedi,
                     Mr. Arijit Majumdar, Advocates
                                                         ... for the Union of India
                     Mr. A. Ray, ld. GP
                     Md. T. M. Siddiqui,
                     Mr. N. Chatterjee, Advocates
                                                                    ... for the State


                          The supplementary affidavit to the affidavit-in-

                    opposition filed by the respondent No.1 (Union of India)

is taken on record.

At the request of learned counsel for the petitioners the case is adjourned.

List on 14th November, 2022.

(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)