Gujarat High Court
Hathesinh Raysinh Parmar vs State Of Gujarat on 9 January, 2023
Author: Samir J. Dave
Bench: Samir J. Dave
R/CR.MA/57/2023 ORDER DATED: 09/01/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 57 of 2023
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HATHESINH RAYSINH PARMAR
Versus
STATE OF GUJARAT
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Appearance:
VASIMRAJA A KURESHI(8609) for the Applicant(s) No. 1,2,3
MR L. B. DABHI, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE
Date : 09/01/2023
ORAL ORDER
Learned Advocate for the applicant seeks permission to withdraw present application with a liberty to approach the competent Court after filing of the charge-sheet.
The permission, as prayed for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.
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