Section 2(1)(zd) in The Aircraft (Security) Rules, 2011

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Union of India - Subsection

Section 2(1)(zd) in The Aircraft (Security) Rules, 2011

(zd)"vital, installation" means any facility on or connected with an aerodrome, which, if damaged or destroyed, would seriously impair the functioning of the aerodrome,

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Union of India - Subsection

Section 2(1)(zd) in The Aircraft (Security) Rules, 2011