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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(7)(h) in The Goa, Daman and Diu Debt Relief Act, 1980

(h)"debtor" means an agricultural labourer, a rural artisan, a marginal farmer or a small farmer, who owes a debt;