Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(3)(iv) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(iv)to consider the annual budget prepared by the General Manager and adopt it with or without modifications, subject to the approval of the General Council;