Supreme Court - Daily Orders
Ntpc Ltd. (Simhadri Project) vs Rajiv Chakraborty on 11 August, 2020
Bench: Arun Mishra, B.R. Gavai, Krishna Murari
ITEM NO.10 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2798/2020
NTPC LTD. (SIMHADRI PROJECT) Appellant(s)
VERSUS
RAJIV CHAKRABORTY Respondent(s)
(IA No.67341/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.67343/2020-EXEMPTION FROM FILING AFFIDAVIT and
IA No.67345/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 67343/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 67341/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 67345/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH C.A. No. 2809/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68588/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68589/2020 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 68591/2020 IA No. 68589/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68588/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68591/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 2832/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 70282/2020 IA No. 70282/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 2810/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 68668/2020 IA No. 68668/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 2813/2020 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA Signature Not Verified 68912/2020 Digitally signed by INDU MARWAH Date: 2020.08.13 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68913/2020 19:12:15 IST Reason:
FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA 68914/2020 IA No. 68913/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 68912/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 68914/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 11-08-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE KRISHNA MURARI For Appellant(s) Mr. Tushar Mehta, Solicitor General Mr. Adarsh Tripathi, Adv.
Mr. Anish Gupta, Adv.
Mr. Nikhil Kandpal, Adv.
Mr. Gaurav Srivastava, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Issue notice, returnable in four weeks.
There shall be stay of CIRP proceedings until further orders.
List the matter in the month of September, 2020.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR