Supreme Court - Daily Orders
The Secretary To Government Department ... vs K. C. Devaki on 3 February, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.33 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 758/2023
(Arising out of impugned final judgment and order dated 25-10-2021
in WP No. 42244/2019 passed by the High Court of Karnataka at
Bengaluru)
THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH
AND FAMILY WELFARE & ANR. Petitioner(s)
VERSUS
K. C. DEVAKI Respondent(s)
(FOR ADMISSION and I.R. and IA No.10978/2023-CONDONATION OF DELAY
IN FILING and IA No.10979/2023-EXEMPTION FROM FILING O.T. )
Date : 03-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Dhanesh Ieshdhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Until further orders, there shall be stay of all further proceedings pursuant to the impugned order passed by the High Court.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Narendra Prasad Date: 2023.02.03 18:56:12 IST Reason: