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Union of India - Section

Section 11 in The Indian Administrative Service (Pay) Rules, 2007

11. Authority to exercise powers under rules 6, 7 and 9 in relation to a Joint Cadre.

(1)The powers under rules 6 and 7, in the case of a member of the Service borne on a Joint Cadre, shall be exercised by the Joint Cadre Authority.
(2)The powers under rule 9 in relation to the members of Service and in relation to posts, borne on a Joint Cadre shall be exercised by the Government of the Constituent State concerned.