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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)It shall be the duty of every employee to comply with the requirements of such of those rules as are related to the performance of or the refraining from an act by him and co-operate in carrying out these rules.