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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(i) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(i)The Convener, LPCET shall prepare the final list of candidates admitted course-wise and institution wise and send the same to DSE, DGE, A.P., Hyderabad, and Regional Joint Director of School Education concerned.