Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(g) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018 (g)The ULB shall continuously organize sensitization sessions, program on health issues, livelihood and income generating activities for informal waste pickers/kabadiwall as and SHGs.
