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[Cites 0, Cited by 0] [Section 26L(1)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(1)(ii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(ii)giving such direction to Committees in general or any Committee in particular with a view to ensure efficiency thereof;