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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

(5)It shall be a replicated trial and will be conducted for one season at two locations for the limited purpose of confirming the distinctiveness, following the descriptors such as may be specified in the Journal.