Indian Kanoon - Search engine for Indian Law

Madhya Pradesh High Court

Smt. Kamladevi vs Kallu @ Kalicharan on 13 August, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                              1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT GWALIOR
                                          Lok Adalat
                                        MA No. 45 of 2009
                      (SMT. KAMLADEVI AND OTHERS Vs KALLU @ KALICHARAN AND OTHERS)

 Dated : 13-08-2022
                 The matter could not be settled.
                 Accordingly, list before the Court.


       (G.S. AHLUWALIA)                                         (NAVAL KUMAR GUPTA )
             MEMBER                                                  MEMBER

Pj'S/-

PRINCEE BARAIYA
2022.08.16

18:40:40

-07'00'