Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in Extradition Treaty between the Republic of India and the Sultanate of Oman 5. If the offence for which the extradition is requested Was committed ill the Requested State, provided the Requested State prosecutes the person.
