Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(3) in Home Guards Organisation, (Departmental Examination) Rules, 2012 (3)A Senior Clerk referred to in sub rule (1), fails to pass the examination as provided in these rules shall be discharged from service.
