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State of Odisha - Section

Section 68 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

68.

The Presiding Member after having called the attention of the Samiti to the conduct of a member, who persists in irrelevant or in tedious repetition, either of his own arguments or of the arguments used by other members in debate, may direct him to discontinue his speech.