Section 22 in Adichunchanagiri University Act, 2012
22. Authorities of the University.
- The following shall be the authorities of the University, namely:-(i)The Board of Governors;(ii)The Board of Management;(iii)The Academic Council;(iv)Research Council;(v)The Finance Committee; and(vi)Such other authorities as may be declared by the Statutes to be the authorities of the University.
