Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(f) in The Rajasthan Soil and Water Conservation Rules, 1966 (f)To examine and sanction the draft plans within his technical and financial powers and in other cases to obtain technical and financial sanction of the competent authority.
