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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(n) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(n)to initiate measures to enlist the co-operation of private health sector providers, industries and the Government employers to provide complementary facilities;