Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(b) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003 (b)The Authority shall approve the plan with such variation, modification or amendments as are deemed to be necessary by the Authority.
