Bombay High Court
M/S Labh Associates And Anr vs Vasai Virar City Municipal Corporation ... on 12 October, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-923
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12364 OF 2023
M/s Labh Associates And Anr ....PETITIONER
V/S
Vasai Virar City Municipal Corporation Thru ....RESPONDENT
It Commissioner And Ors WITH WRIT PETITION NO. 12658 OF 2023 M/s Parasnath Builders And Anr ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr. Its ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 12708 OF 2023 Arsiwala Construction Pvt. Ltd. ....PETITIONER V/S Vasai Virar City Municipal Corporation Thr Its ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 12451 OF 2023 Yashodhan Shanti Realtors ....PETITIONER V/S Vasai Virar City Municipal Corporation And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 13/10/2023 ::: Downloaded on - 14/10/2023 02:29:53 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 12th October, 2023 P.C. :
Due to paucity of time, stand over to 13/10/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/10/2023 ::: Downloaded on - 14/10/2023 02:29:53 :::