Section 15(1)(A) in The Gujarat Ayurved University Act, 1965

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(A) in The Gujarat Ayurved University Act, 1965

(A)

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)Ex-Vice-Chancellors of the University who are residing in the State,

(iiia)[ The Director of the Board of Post-Graduate Teaching and Research,] [Clause (iiia) inserted by Gujarat No. 30 of 2003, dated 19th September 2003.]

(iv)The Director of Pharmacy,

(v)The Director of Botanical Garden,

(vi)The Registrar,

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State of Gujarat - Subsection

Section 15(1)(A) in The Gujarat Ayurved University Act, 1965