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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(7) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(7)Where the number of respondents is more than one, as many extra copies of the application as there are respondents together with unused file size envelope bearing the full address of each respondent shall be furnished by the applicant:Provided that where the number of respondents is more than five, the Registry may permit the applicant to file the extra copies of the applications at the time of issue of notice to the respondents.