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[Cites 0, Cited by 0] [Section 89ECompensation(2)] [Section 89ECompensation] [Entire Act]

British India - Subsection

Section 89ECompensation(2)(c) in Bills of Exchange Act 1882

(c)purported presentment for payment by any means involving provision of an electronic image of an instrument that may not be presented for payment in that way;