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State of Bihar - Section

Section 54C in The Bihar and Orissa Local Self-Government Act, 1885

54C. Accounts of District Education Fund, how to be kept and published.

- Account of the District Education Fund shall be kept by the District Superintendent of Education.An account showing the income of the District Education Fund under each head of receipt, the charges of establishment, the works undertaken, the sums expended on each works and the balance, if any, of the Fund remaining unspent at the end of the year, shall be prepared for each financial year as soon as possible after its close and any person resident in, or owning or holding land in, the district may at all reasonable time inspect any such account without payment of a fee.]