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Himachal Pradesh High Court

Ajay Kumar Saini vs . State Of H.P & Ors. on 8 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Ajay Kumar Saini vs. State of H.P & ors.

CWP No7579/2021

A 8.3.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Sr. Addl. AG, for the respondents- State.

Learned Senior Additional Advocate General prays for and is granted one week's more time to file reply. List on 15th March, 2022.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 8th March, 2022 (CS) ::: Downloaded on - 08/03/2022 20:14:13 :::CIS