Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(g) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980 (g)three scientists representing engineering and technology to be nominated by the Central Government in the manner prescribed by rules;
