Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 27 November, 2020
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.1 Court 12 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. & ORS. Respondent(s)
(Only I.A. No. 68466/2019 application for impleadment in C.A. No.
17304/2017 is to be listed )
WITH
C.A. No. 17304/2017 (III)
(Notice returnable in four weeks on I.A.68466/2019 vide Hon'ble
Chamber Judge order dt.18.11.2019
IA No. 68466/2019 - INTERVENTION/IMPLEADMENT)
Date : 27-11-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
[IN CHAMBER]
For Appellants(s) Mr. Shyam Divan, Sr.Adv.
Mr. Amar Dave, Adv.
Mr. Shriraj Dhru, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rohan Talwar, Adv.
Mr. Nishant Rao, Adv.
Ms. Heenal Desai, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Harish N. Salve, Sr.Adv.
Mr. Zal Andhyarujina, Sr.Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Arshiya Ghose, Adv.
Ms. Ana Upadhyay, Adv.
Mr. Divyansh Tiwari, Adv.
Mr. Sameer Parekh, AOR
M/S. Parekh & Co., AOR
Signature Not Verified
Mr. P. V. Yogeswaran, AOR
Digitally signed by
JAGDISH KUMAR
Date: 2020.11.27
Ms. Astha Sharma, AOR
17:34:54 IST
Reason:
...2/-
2
UPON hearing the counsel the Court made the following
O R D E R
I.A.No.68466/2019 in C.A. No. 17304/2017 The application for impleadment along with application for direction may be listed before the regular Bench at the earliest.
(NIRMALA NEGI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)