Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)"Qualified Officers" of the reserves take rank and command before officers of the reserves of corresponding rank of any seniority who are not "Qualified Officers".