Section 68 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
68. Operator's cab or cabin.
- The employer shall ensure at a construction site of a building or other construction work that -(a)the operator of every lifting machine in outdoor service is provided with a cab or cabin which -(i)is made of fire resistant material,(ii)has a suitable seat, a foot rest and protection from vibration;(iii)affords the operator an adequate view of the area of operation;(iv)affords the necessary access to working Parts in cab;(v)affords the operator adequate protection against the weather;(vi)is adequately ventilated; and(vii)is provided with a suitable fire extinguisher.
