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[Cites 0, Cited by 1] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(a) in The City of Nagpur Corporation Act, 1948

(a)all public town-walls, gates, markets, slaughter-houses, manure and night-soil depots and public buildings of every description, which have been constructed or are maintained out of the municipal fund;