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[Cites 0, Cited by 0] [Section 108(4)] [Section 108] [Entire Act]

State of Tamilnadu - Subsection

Section 108(4)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)Where an authority empowered to dismiss or to remove a person or to reduce him in ranks is satisfied that in the interests of the security of the State it is not expedient to give to that person such an opportunity.