5. Limit of turnover under sub-section (1) of Section 5 and limit of aggregate amount of purchase prices under clause (b) of sub-section (2) of Section 10.
(a)For the purpose of sub-section (1) of Section 5, the limit shall be rupees five lues.(b)For the purpose of clause (b) of sub-section (2) of Section 10 the limit shall be rupees five lacs.
