Bombay High Court
Equus Stud Pvt.Ltd vs Dharmil A Bodani on 1 September, 2023
904.17418.23-appl.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL (L) NO.17418 OF 2023
IN
INTERIM APPLICATION NO.2261 OF 2020
IN
SUIT NO.924 OF 2001
Dharmil A. Bodani & Anr. ..... Appellants /
Plaintiffs
Vs.
Equus Stud Pvt. Ltd. & Ors. ..... Respondents /
Defendants
WITH
APPEAL (L) NO.16253 OF 2023
IN
INTERIM APPLICATION NO.2261 OF 2020
IN
SUIT NO.924 OF 2001
Equus Stud Pvt. Ltd. & Ors. ..... Appellants
Vs.
Dharmil A. Bodani & Ors. ..... Respondents
WITH
COURT RECEIVER'S REPORT NO.283 OF 2023
WITH
INTERIM APPLICATION (L) NO.16819 OF 2023
IN
APPEAL (L) NO.16253 OF 2023
Mr. Ashish Kamat, Senior Advocate with Ms. Aakanksha Saxena,
Ms. Jigisha Vadodaria I/b. Negandhi Shah & Himayatullah for the
Appellant in APPL 17418/2023
Mr. Venkatesh Dhond, Senior Advocate with Ms. Aakanksha
Saxena, Ms. Jigisha Vadodaria I/b. Negandhi Shah &
Himayatullah for Respondent Nos.1 and 2 in APPL 16253/2023
Basavraj 1/2
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904.17418.23-appl.docx
Mr. Rahul Narichania, Senior Advocate a/w. Mr. Siddhanth
Chhabria and Mr. Jitesh Jadhav I/b. Uma Kshirsagar Wagle for
Respondent in APPL 17418/2023 and for Appellant in APPL
16253/2023
Mr. S. K. Dhekale, Court Receiver - present
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE : SEPTEMBER 1, 2023 P.C.
1. Reply filed by the Architect Shetgiri & Associates is taken on record, a copy of which has been given to the learned counsel for the parties.
2. Stand over to 25th September 2023 to enable the parties to file reply/objection, if any, to the said report.
(ARIF S. DOCTOR,J) (CHIEF JUSTICE) Basavraj 2/2 ::: Uploaded on - 02/09/2023 ::: Downloaded on - 03/09/2023 02:34:34 :::