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Bombay High Court

Equus Stud Pvt.Ltd vs Dharmil A Bodani on 1 September, 2023

                                       904.17418.23-appl.docx


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION

                 APPEAL (L) NO.17418 OF 2023
                             IN
             INTERIM APPLICATION NO.2261 OF 2020
                             IN
                     SUIT NO.924 OF 2001


Dharmil A. Bodani & Anr.                  ..... Appellants /
                                              Plaintiffs
    Vs.
Equus Stud Pvt. Ltd. & Ors.               ..... Respondents /
                                              Defendants

                            WITH
                 APPEAL (L) NO.16253 OF 2023
                             IN
             INTERIM APPLICATION NO.2261 OF 2020
                             IN
                     SUIT NO.924 OF 2001

Equus Stud Pvt. Ltd. & Ors.               ..... Appellants
    Vs.
Dharmil A. Bodani & Ors.                  ..... Respondents

                             WITH
            COURT RECEIVER'S REPORT NO.283 OF 2023
                             WITH
           INTERIM APPLICATION (L) NO.16819 OF 2023
                              IN
                 APPEAL (L) NO.16253 OF 2023


Mr. Ashish Kamat, Senior Advocate with Ms. Aakanksha Saxena,
Ms. Jigisha Vadodaria I/b. Negandhi Shah & Himayatullah for the
Appellant in APPL 17418/2023

Mr. Venkatesh Dhond, Senior Advocate with Ms. Aakanksha
Saxena, Ms. Jigisha Vadodaria I/b. Negandhi Shah &
Himayatullah for Respondent Nos.1 and 2 in APPL 16253/2023

Basavraj                                                          1/2




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                                               904.17418.23-appl.docx



Mr. Rahul Narichania, Senior Advocate a/w. Mr. Siddhanth
Chhabria and Mr. Jitesh Jadhav I/b. Uma Kshirsagar Wagle for
Respondent in APPL 17418/2023 and for Appellant in APPL
16253/2023

Mr. S. K. Dhekale, Court Receiver - present


                CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                       ARIF S. DOCTOR, J.
                DATE          : SEPTEMBER 1, 2023

P.C.

1. Reply filed by the Architect Shetgiri & Associates is taken on record, a copy of which has been given to the learned counsel for the parties.

2. Stand over to 25th September 2023 to enable the parties to file reply/objection, if any, to the said report.

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