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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(d) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(d)'Board of Revenue' means the Board of Revenue for Bihar constituted under the Bihar and Orissa Board of Revenue Act, 1913;