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[Cites 0, Cited by 0] [Section 144] [Entire Act]

NCT Delhi - Subsection

Section 144(1) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(1)The burial ground shall be kept clean and tidy and free from jungle and the graves disposed in regular rows, so as to economise space. Each grave should be marked with the name and the Register number of the prisoner.