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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Para-medical Council Regulations, 2014

(2)No motion or amendment shall be moved so as to interrupt a speech:Provided that no motion of the nature referred.to in clauses (b), (c) and (d) shall be moved or seconded by a member who has already spoken to the question then before the meeting:Provided further that a motion referred to in clauses(c) and (d) above shall be moved without any speech.