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[Cites 0, Cited by 0] [Section 3(32)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(32)(a) in The Punjab Public Service Commission (Additional Functions) Act, 1955

(a)for any period before the 1st November, 1966, the Official Gazette of the territories which, immediately before the 1st November, 1956, were comprised in the State of Patiala and East Punjab States Union;