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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(q) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(q)any matter which may be required by the Competent Authority to be provided for in tire bye-laws for tire proper or better administration of the property;