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[Cites 0, Cited by 7] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Displaced Persons (Claims) Supplementary Act, 1954

(e)" tribal areas" means the tribal areas of Tochi and Kurram and includes such other Tribal areas adjoining the North- West Frontier Province as may be specified in this behalf by an order of the Central Government;