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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(6) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(6)Every licence granted under this section shall, subject to the provisions of sub-section (7), expire on the last day of the year for which it was granted.