Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(c) in The Gujarat Backward Classes Development Corporation Act, 1985

(c)is, or has been, convicted of any offence which in the opinion of the State Government involves moral turpitude or convicted under Protection of Civil Rights Act, 1955 (XXII of 1955); or